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Soibam Shashikanta Singh vs Vrs
2026 Latest Caselaw 2265 Mani

Citation : 2026 Latest Caselaw 2265 Mani
Judgement Date : 30 March, 2026

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Manipur High Court

Soibam Shashikanta Singh vs Vrs on 30 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
Lucy Digitally
      by Lucy
               signed

                                                                     Item Nos. 4
Gurum Gurumayum
      Date:
                        IN THE HIGH COURT OF MANIPUR
      2026.03.30
ayum 16:31:07 +05'30'             AT IMPHAL

           MC(WP(C)) No. 205 of 2026
           [Ref: WP(C) No. 196 of 2026]
           Soibam Shashikanta Singh                                ...Applicant/s
               Vrs.
           Union of India & 3 Ors                             ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

30.03.2026

In view of the order passed today in the connected

writ petition, the present application stands closed.

JUDGE

Lucy

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