Okram Henry Singh vs Thangjam Arunkumar & Ors
2026 Latest Caselaw 2255 Mani

Manipur High Court

Okram Henry Singh vs Thangjam Arunkumar & Ors on 30 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPA Digitally signed by
            SHOUGRAKPAM                                                   IN. 71 & 72
M DEVANANDA DEVANANDA SINGH
            Date: 2026.03.30 16:14:27
SINGH       +05'30'


                              IN THE HIGH COURT OF MANIPUR
                                          AT IMPHAL
          El. Petn. No. 1 of 2022
          Okram Henry Singh                                    ... Petitioner
                 Vs.
          Thangjam Arunkumar & ors.                            ... Respondents
                 With
          El. Recr. Petn. No. 1 of 2022

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                         O R D E R

30-03-2026

Mr. N. Zequeson, learned counsel appeared for the petitioner. None appeared for the respondents.

As the counsel for the contesting respondent is absent today, let these cases be listed again tomorrow, i.e., on 31-03-2026.

JUDGE Devananda