N. Nandakishore Singh vs Chairman And Managing Director
2026 Latest Caselaw 2204 Mani

Manipur High Court

N. Nandakishore Singh vs Chairman And Managing Director on 27 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPA Digitally signed by
            SHOUGRAKPAM                                                  IN. 84 & 85
M DEVANANDA DEVANANDA SINGH
            Date: 2026.03.27 16:35:14
SINGH       +05'30'


                             IN THE HIGH COURT OF MANIPUR
                                          AT IMPHAL
          WP(C) No. 416 of 2025
          N. Nandakishore Singh                               ... Petitioner
                 Vs.
          Chairman and Managing Director, FCI & anr.          ... Respondents
                 With
          MC(WP(C)) No. 398 of 2025

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                         O R D E R

27-03-2026

Mr. S. James, learned counsel appearing for the petitioner prays for taking up this matter in the next week.

Ms. Nancy, learned counsel appearing for the respondents submitted that she has no objection.

As prayed for, list these cases again on 17-04-2026.

JUDGE Devananda