Swadesh Kumar Khan vs Union Of India & Ors
2026 Latest Caselaw 2203 Mani

Manipur High Court

Swadesh Kumar Khan vs Union Of India & Ors on 27 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                    IN. 69 & 70
DEVANANDA   DEVANANDA SINGH
            Date: 2026.03.27 16:34:47
SINGH       +05'30'



                              IN THE HIGH COURT OF MANIPUR
                                          AT IMPHAL
          WP(C) No. 410 of 2024
          Swadesh Kumar Khan                                    ... Petitioner
                 Vs.
          Union of India & ors.                                 ... Respondents
                 With
          MC(WP(C)) No. 357 of 2024

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                          O R D E R

27-03-2026

Mr. S. Biswajit, learned senior counsel assisted by Mr. Robin, learned counsel appeared for the petitioner; Mr. Kh. Samarjit, learned senior counsel and DSGI assisted by Mr. N. Nongdamba, learned counsel and Mr. Amarjit, learned counsel appeared on behalf of the respondents.

As prayed for by the learned DSGI, list these cases again on 10-04-2026.

JUDGE Devananda