Ningthoujam Ronnie Singh vs State Of Manipur & Ors
2026 Latest Caselaw 2198 Mani

Manipur High Court

Ningthoujam Ronnie Singh vs State Of Manipur & Ors on 27 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
                                                                         IN. 4 & 5
DEVANANDA   DEVANANDA SINGH
            Date: 2026.03.27 16:32:11
SINGH       +05'30'


                             IN THE HIGH COURT OF MANIPUR
                                          AT IMPHAL
          WP(C) No. 238 of 2026
          Ningthoujam Ronnie Singh                           ... Petitioner
                 Vs.
          State of Manipur & ors.                            ... Respondents
                 With
          MC(WP(C)) No. 257 of 2026

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                         O R D E R

27-03-2026

As prayed for by the learned senior counsel appearing for the petitioner, list these cases after one week.

List on 18-04-2026.

JUDGE Devananda