State Of Manipur & 4 Ors vs Vrs
2026 Latest Caselaw 2190 Mani

Manipur High Court

State Of Manipur & 4 Ors vs Vrs on 27 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

Lucy Digitally signed                                                Item Nos. 1-3
      by Lucy
Gurum Gurumayum
      Date: 2026.03.27
                          IN THE HIGH COURT OF MANIPUR
ayum 16:37:29 +05'30'               AT IMPHAL

             Review. Pet. No. 41 of 2025
             State of Manipur & 4 Ors                              ...Petitioner/s
                 Vrs.
             K. Shantabiren Singh                                ...Respondent/s

With MC(Review. Pet.) No. 37 of 2025 MC(Review. Pet.) No. 38 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

27.03.2026

Mr. Lenin Hijam, learned AG appearing for the

petitioners prays for taking up these matters in the next week citing

personal inconvenience.

Mr. H.S. Paonam, learned Sr. counsel assisted by Ms.

Malemleima, learned counsel appearing for the respondent

submitted that she has no objection.

As prayed for by the learned AG, list these cases again

on 01.04.2026.

JUDGE

Lucy

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