Pebam Brajamohan vs Union Of India & Ors
2026 Latest Caselaw 2188 Mani

Manipur High Court

Pebam Brajamohan vs Union Of India & Ors on 27 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                               IN. 12 & 13
DEVANANDA DEVANANDA SINGH
            Date: 2026.03.27 16:32:24
SINGH       +05'30'


                             IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL
          WP(C) No 176 of 2024
          Pebam Brajamohan                                  ... Petitioner
                 Vs.
          Union of India & ors.                             ... Respondents
                 With
          MC(WP(C)) No. 149 of 2024

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

27-03-2026

In view of the adjournment slip submitted by the parties, list these cases again on 22-05-2026.

JUDGE Devananda