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Konjengbam Ibomcha Singh vs Vrs
2026 Latest Caselaw 2187 Mani

Citation : 2026 Latest Caselaw 2187 Mani
Judgement Date : 27 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Konjengbam Ibomcha Singh vs Vrs on 27 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
Lucy Digitally signed
      by Lucy
Gurum Gurumayum                                                      Item Nos. 11
      Date: 2026.03.27
                           IN THE HIGH COURT OF MANIPUR
ayum 16:39:09 +05'30'                AT IMPHAL

               WP(C) No. 162 of 2024
               Konjengbam Ibomcha Singh                            ...Petitioner/s
                   Vrs.
               State of Manipur & 3 Ors                          ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

27.03.2026

Mr. I. Denning, learned counsel appearing for the

petitioner submitted that rejoinder affidavit on behalf of the

petitioner will be filed during the course of the day with advance

copy to the learned GA appearing for the respondent.

Mr. Th. Vashum, learned GA appearing for the

respondents seeks 2(two) weeks' time for perusing the said

rejoinder affidavit.

As prayed for by the learned GA, list this case again

on 17.04.2026.

JUDGE

Lucy

Page 1

 
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