Akham Joykumar Singh vs Vrs
2026 Latest Caselaw 2170 Mani

Manipur High Court

Akham Joykumar Singh vs Vrs on 27 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

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SAPANA SAPANA    CHANU
       Date: 2026.03.27                                                              Item Nos. 46
CHANU 16:38:48 +05'30'
                                        IN THE HIGH COURT OF MANIPUR
                                                  AT IMPHAL

                           MC (WP (C)) No. 220 of 2026
                           [Ref: WP (C) No. 947 of 2025]

                           Akham Joykumar Singh               ...Applicant/s
                               Vrs.
                           State of Manipur; & 5 Ors.                  ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

27.03.2026

Mr. I. Lalitkumar, learned senior counsel assisted by Mr.

N. Khelemba, learned counsel appeared for the petitioner, Mr. H.

Debendra, learned senior counsel and Deputy AG assisted by Ms. I.

Sharmila, learned counsel appeared for respondents No. 1-4 and Mr.

A. Jagjit, learned counsel appeared on behalf of respondents No. 5 &

The present application has been filed with a prayer for

preponing of the hearing of the connected writ petition which was

already fixed to be listed on 10.04.2026.

Mr. A. Jagjit, learned counsel appearing for the

respondents No. 5 & 6 submitted that he sought 2 weeks' time for

filing counter affidavit on behalf of the respondent No. 6 and that the

said counter affidavit will be filed on or before 02.04.2026 with

advance copy to the counsel appearing for the other parties.

Page 1 In view of the submission made by the learned counsel

appearing for the respondents No. 5 & 6, the learned senior counsel

appearing for the petitioner submitted that the present miscellaneous

application may be closed so that the connected writ petition can be

heard on 10.04.2026 as fixed earlier.

In view of the submission made above, the present

application is hereby closed.

JUDGE

Sapana

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