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Veikholhing Gangte vs State Of Manipur & Anr
2026 Latest Caselaw 2142 Mani

Citation : 2026 Latest Caselaw 2142 Mani
Judgement Date : 26 March, 2026

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Manipur High Court

Veikholhing Gangte vs State Of Manipur & Anr on 26 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                    IN. 37
DEVANANDA   DEVANANDA SINGH
            Date: 2026.03.26 16:38:43
SINGH       +05'30'


                             IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
          WP(C) No. 94 of 2023
          Veikholhing Gangte                               ... Petitioner
                 Vs.
          State of Manipur & anr.                          ... Respondents

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

26-03-2026

In view of the adjournment slip submitted by the parties, list this case again on 29-04-2026.

JUDGE Devananda

 
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