State Of Manipur & Ors vs K. Shantabiren Singh
2026 Latest Caselaw 2086 Mani

Manipur High Court

State Of Manipur & Ors vs K. Shantabiren Singh on 25 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM       Digitally signed by                                        IN. 1 to 3
DEVANANDA         SHOUGRAKPAM DEVANANDA
                  SINGH

SINGH             Date: 2026.03.25 13:16:04 +05'30'




                                IN THE HIGH COURT OF MANIPUR
                                                      AT IMPHAL
      Rev. Petn. No. 41 of 2025
      (Ref:- WP(C) No. 519 of 2023)
      State of Manipur & ors.                                     ... Petitioners
             Vs.
      K. Shantabiren Singh                                        ... Respondent
             With
      MC(Rev. Petn.) No. 37 of 2025 &
      MC(Rev. Petn.) No. 38 of 2025

                                B E F O R E
                  HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                                      O R D E R

25-03-2026

None appeared for the petitioners.

Mr. H.S. Paonam, learned senior counsel assisted by Ms. Lekhakumari, learned counsel appeared for the respondent.

As the counsel for the petitioners is absent today, let these cases be listed again on 27-03-2026.

JUDGE Devananda