Idbi Bank Ltd vs Deepak Agarwal
2026 Latest Caselaw 2080 Mani

Manipur High Court

Idbi Bank Ltd vs Deepak Agarwal on 25 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                    IN. 19 to 20
DEVANANDA   DEVANANDA SINGH
            Date: 2026.03.25 13:14:03
SINGH       +05'30'


                              IN THE HIGH COURT OF MANIPUR
                                           AT IMPHAL
          RFA No. 1 of 2025
          IDBI Bank Ltd.                                        ... Appellant
                 Vs.
          Deepak Agarwal                                        ... Respondent
                 With
          MC(RFA) No. 1 of 2025

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                          O R D E R

25-03-2026

When the matter is called up, none appeared for the parties.

In the interest of justice, no adverse order is passed today.

List these cases again on 21-05-2026.

JUDGE Devananda