Pangambam Nanao Singh & Ors vs State Of Manipur & Ors
2026 Latest Caselaw 2052 Mani

Manipur High Court

Pangambam Nanao Singh & Ors vs State Of Manipur & Ors on 25 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                    IN. 14 to 17
DEVANANDA   DEVANANDA SINGH
            Date: 2026.03.25 13:14:33
SINGH       +05'30'


                              IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL
          WP(C) No. 590 of 2024
          Pangambam Nanao Singh & ors.                            ... Petitioners
                 Vs.
          State of Manipur & ors.                                 ... Respondents
                With
          MC(WP(C)) No. 133 of 2024;
          MC(WP(C)) No. 490 of 2024 &
          WP*(C) No. 158 of 2024

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

25-03-2026

Mr. K. Roshan, learned counsel appearing for the petitioners seeks two weeks' time for filing rejoinder affidavit.

Ms. Sharmila, learned counsel appearing for the respondents has no objection.

As prayed for, list these cases again on 19-05-2026.

JUDGE Devananda