Laishram Bhorot Singh vs Principal Accountant General (A&E)
2026 Latest Caselaw 2018 Mani

Manipur High Court

Laishram Bhorot Singh vs Principal Accountant General (A&E) on 24 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                    IN. 10
DEVANANDA DEVANANDA SINGH
            Date: 2026.03.24 15:54:02
SINGH       +05'30'

                           IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
         WP(C) No. 130 of 2025
         Laishram Bhorot Singh                              ... Petitioner
                Vs.
         Principal Accountant General (A&E),
         Manipur & ors.                                     ... Respondents

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

24-03-2026

On the joint request made by the counsel appearing for the parties, list this case again on 05-05-2026.

JUDGE Devananda