N. Rita Devi vs State Of Manipur & Anr
2026 Latest Caselaw 2017 Mani

Manipur High Court

N. Rita Devi vs State Of Manipur & Anr on 24 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPA Digitally signed by
            SHOUGRAKPAM
                                                                           IN. 3
M DEVANANDA DEVANANDA SINGH
            Date: 2026.03.24 15:52:45
SINGH       +05'30'

                           IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
         WP(C) No. 32 of 2024
         N. Rita Devi                                       ... Petitioner
                Vs.
         State of Manipur & anr.                            ... Respondent

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

24-03-2026

On the joint request made by the counsel appearing for the parties, list this case again on 06-05-2026.

JUDGE Devananda