A Nelia; & Anr vs Vrs
2026 Latest Caselaw 2016 Mani

Manipur High Court

A Nelia; & Anr vs Vrs on 24 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

KABOR Digitally
       by
                signed


AMBAM KABORAMBAM
       SAPANA

SAPANA CHANU
       Date:                                                                   Item Nos. 39
CHANU 2026.03.24
       15:49:51 +05'30'
                                     IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL

                      WP (C) No. 953 of 2022

                      A Nelia; & Anr.
                                                                         ...Petitioner/s
                          Vrs.
                      State of Manipur; & 2 Ors.
                                                                 ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

24.03.2026

On the joint request made by the counsel appearing for

the parties, list this case again on 14.05.2026.

JUDGE

Sapana