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Md. Ahamad Ali vs Principal Accountant General (A & E)
2026 Latest Caselaw 2014 Mani

Citation : 2026 Latest Caselaw 2014 Mani
Judgement Date : 24 March, 2026

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Manipur High Court

Md. Ahamad Ali vs Principal Accountant General (A & E) on 24 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM       Digitally signed by
                  SHOUGRAKPAM DEVANANDA                                   IN. 6
DEVANANDA         SINGH
                  Date: 2026.03.24 15:53:11
SINGH             +05'30'


                           IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL
      WP(C) No. 776 of 2024
      Md. Ahamad Ali                                      ... Petitioner
             Vs.
      Principal Accountant General (A & E),
      Manipur & ors.                                      ... Respondents

                                B E F O R E
                  HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                          O R D E R

24-03-2026

On the joint request made by the counsel appearing for the parties, list this case again on 13-05-2026.

JUDGE Devananda

 
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