Okram Ramananda Singh & Ors vs State Of Manipur & Ors
2026 Latest Caselaw 2001 Mani

Manipur High Court

Okram Ramananda Singh & Ors vs State Of Manipur & Ors on 24 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM         Digitally signed by
                    SHOUGRAKPAM DEVANANDA                          IN. 11 & 12
DEVANANDA           SINGH
                    Date: 2026.03.24 15:54:19
SINGH               +05'30'


                         IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL
     WP(C) No. 353 of 2025
     Okram Ramananda Singh & ors.                         ... Petitioners
            Vs.
     State of Manipur & ors.                              ... Respondent
            With
     MC(WP(C)) No. 334 of 2025

                               B E F O R E
                 HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

24-03-2026

On the joint request made by the counsel appearing for the parties, list these cases again on 06-05-2026.

JUDGE Devananda