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Akham Joykumar Singh vs Vrs
2026 Latest Caselaw 2000 Mani

Citation : 2026 Latest Caselaw 2000 Mani
Judgement Date : 24 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Akham Joykumar Singh vs Vrs on 24 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
        Digitally signed
KABORA by
       KABORAMBAM
MBAM SAPANA
       CHANU
SAPANA Date:                                                                            Item Nos. 18-22
       2026.03.24
CHANU 15:47:48
        +05'30'
                                           IN THE HIGH COURT OF MANIPUR
                                                     AT IMPHAL

                            MC (WP (C)) No. 220 of 2026 With
                            MC (WP (C)) No. 190 of 2026 With
                            MC (WP (C)) No. 878 of 2025 With
                            MC (WP(C)) No. 900 of 2025 With
                            WP (C) No. 947 of 2025

                            Akham Joykumar Singh
                                                                                    ...Applicant/s
                                Vrs.
                            State of Manipur; & 5 Ors.
                                                                         ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

24.03.2026

On the joint request made by the counsel appearing for

the parties, list these cases again on 27.03.2026.

Earlier interim order shall continue till the next date.

JUDGE

Sapana

 
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