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Huirem Deben Singh; & 7 Ors vs Vrs
2026 Latest Caselaw 1999 Mani

Citation : 2026 Latest Caselaw 1999 Mani
Judgement Date : 24 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Huirem Deben Singh; & 7 Ors vs Vrs on 24 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
KABORA Digitally signed
MBAM byKABORAMBAM

SAPANA SAPANA    CHANU
       Date: 2026.03.24

CHANU 15:49:01 +05'30'
                                                                         Item Nos. 37
                                IN THE HIGH COURT OF MANIPUR
                                          AT IMPHAL

                 Cont. Cas (C) No. 155 of 2022

                 Huirem Deben Singh; & 7 Ors.
                                                                   ...Petitioner/s
                     Vrs.
                 H. Gyan Prakash; & 2 Ors.
                                                           ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

24.03.2026

On the joint request made by the counsel appearing for

the parties, list this case again on 04.05.2026.

JUDGE

Sapana

 
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