Naoroibam Dhanajit Singh; & 2 Ors vs Vrs
2026 Latest Caselaw 1995 Mani

Manipur High Court

Naoroibam Dhanajit Singh; & 2 Ors vs Vrs on 24 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

KABORA Digitally signed
MBAM byKABORAMBAM

SAPANA SAPANA    CHANU
       Date: 2026.03.24

CHANU 15:48:15 +05'30'                                                          Item Nos. 23-32
                                     IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL

                      MC (WP (C)) No. 225 of 2026 With
                      MC (WP (C)) No. 180 of 2024 With
                      MC (WP (C)) No. 227 of 2023 With
                      MC (WP(C)) No. 425 of 2023 With
                      MC (WP (C)) No. 630 of 2024 With
                      MC (WP (C)) No. 67 of 2024 With
                      WP (C) No. 218 of 2024 With
                      WP (C) No. 493 of 2023 With
                      WP (C) No. 611 of 2023 With
                      WP (C) No. 855 of 2023

                      Naoroibam Dhanajit Singh; & 2 Ors.
                                                                          ...Applicant/s
                          Vrs.
                      State of Manipur; & 18 Ors.
                                                               ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

24.03.2026

On the joint request made by the counsel appearing for

the parties, list these cases again on 27.03.2026.

JUDGE

Sapana