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Thangjam Bijananda Singh vs Vrs
2026 Latest Caselaw 1943 Mani

Citation : 2026 Latest Caselaw 1943 Mani
Judgement Date : 23 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Thangjam Bijananda Singh vs Vrs on 23 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
LAISHRA Digitally signed
         by LAISHRAM
M        DHAKESHORI
         DEVI
DHAKESH Date:
ORI DEVI 2026.03.23
         11:58:56 +05'30'                                                                Item Nos. 13
                                      IN THE HIGH COURT OF MANIPUR
                                                AT IMPHAL

                       WP(C) No. 920 of 2025
                       Thangjam Bijananda Singh                           ...Petitioner/s
                           Vrs.
                       State of Manipur & 3 ors.                           ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

23.03.2026

Mr. N. Jotendro, learned senior counsel assisted by Md.

Abdul Baqee Khan, learned counsel appearing for the petitioner seeks

adjournment of the hearing of this case citing personal

inconvenience.

Mr. Th. Vashum, learned GA appearing for the

respondents has no objection.

As prayed for, list this case again on 04-04-2026.

JUDGE

Dhakeshori

Page 1

 
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