Shri Mutum Shyamsunder Singh vs State Of Manipur & Ors
2026 Latest Caselaw 1834 Mani

Manipur High Court

Shri Mutum Shyamsunder Singh vs State Of Manipur & Ors on 18 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
                                                                           IN. 28
DEVANANDA   DEVANANDA SINGH
            Date: 2026.03.18 13:42:48
SINGH       +05'30'


                           IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
         WP(C) No. 705 of 2024
         Shri Mutum Shyamsunder Singh                      ... Petitioner
                Vs.
         State of Manipur & ors.                           ... Respondents

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

18-03-2026

On the joint request made by the counsel appearing for the parties, list this case again on 11-05-2026.

JUDGE Devananda