The United Judo Association vs State Of Manipur
2026 Latest Caselaw 1785 Mani

Citation : 2026 Latest Caselaw 1785 Mani
Judgement Date : 17 March, 2026

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Manipur High Court

The United Judo Association vs State Of Manipur on 17 March, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                  Item No. 45-46


                 IN THE HIGH COURT OF MANIPUR
                           AT IMPHAL

                          WP(C) No. 628 of 2018 with
                           WP(C) No. 702 of 2018

      The United Judo Association, Thoubal
                                                         .....Petitioner/s
                                      -Versus-
      State of Manipur
                                                         ....Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order 17.03.2026 [1] Due to paucity of time, this matter cannot be taken up today.

[2] List this case on 28.04.2026. [3] Interim order, if any, is extended till the next date.

JUDGE

Kh. Joshua Maring

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