Somimayar Awungshi & 2 Ors vs Superintendent Of Police
2026 Latest Caselaw 1663 Mani

Manipur High Court

Somimayar Awungshi & 2 Ors vs Superintendent Of Police on 13 March, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                               Item Nos. 15-58

                    IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL

                              AB No. 15 of 2023

       Somimayar Awungshi & 2 Ors.
                                                       ...Petitioners
                                    - Versus -
       Superintendent of Police, CID (CB) Manipur.
                                                      ...Respondent
                                   With
                  AB No. 14 of 2023; AB No. 16 of 2023;
                  AB No. 18 of 2023; AB No. 20 of 2023;
                  AB No. 21 of 2023; AB No. 22 of 2023;
                  AB No. 23 of 2023; AB No. 24 of 2023;
                  AB No. 26 of 2023; AB No. 27 of 2023;
                  AB No. 29 of 2023; AB No. 30 of 2023;
                  AB No. 31 of 2023; AB No. 35 of 2023;
                  AB No. 36 of 2023; AB No. 37 of 2023;
                  AB No. 41 of 2023; AB No. 4 of 2024;
                  AB No. 42 of 2023; AB No. 43 of 2023;
                  AB No. 44 of 2023; AB No. 45 of 2023;
                  AB No. 46 of 2023; AB No. 5 of 2024;
                   AB No. 6 of 2024; AB No. 7 of 2024;
             Crl.M.C. No. 10 of 2023; Crl.M.C. No. 12 of 2023;
             Crl.M.C. No. 13 of 2023; Crl.M.C. No. 15 of 2023;
             Crl.M.C. No. 16 of 2023; Crl.M.C. No. 17 of 2023;
             Crl.M.C. No. 21 of 2023; Crl.M.C. No. 22 of 2023;
             Crl.M.C. No. 23 of 2023; Crl.M.C. No. 28 of 2023;
             Crl.M.C. No. 29 of 2023; Crl.M.C. No. 30 of 2023;
             Crl.M.C. No. 31 of 2023; Crl.M.C. No. 32 of 2023;
             Crl.M.C. No. 33 of 2023; Crl.M.C. No. 8 of 2023;
                          Crl.M.C. No. 9 of 2023

                          B EF O R E
           HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                   ORDER

13-03-2026

Present Ms. Y. Jinita, learned counsel; Mr. L. Karnajit, learned

counsel; and Mr. R.P. Daida, learned counsel for some of the petitioners in

this batch of bail applications.

Mr. A. Jagjit, learned counsel appearing on behalf of some of the

respondents, prays for some time citing personal difficulty.

In the circumstances, list these cases on 17-04-2026.

Earlier interim order is extended till the next date.

                                                            JUDGE

Victoria



NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2026.03.17
VICTORIA 10:17:54 +05'30'