Kameidun Kamei James & Anr vs State Of Manipur & 3 Ors
2026 Latest Caselaw 1597 Mani

Manipur High Court

Kameidun Kamei James & Anr vs State Of Manipur & 3 Ors on 12 March, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                              Item No. 118-122


             IN THE HIGH COURT OF MANIPUR
                       AT IMPHAL

                     WP(C) No. 625 of 2021 with
                    MC(WP(C) No. 390 of 2022 with
                      WP(C) No. 10 of 2022 with
                     WP(C) No. 180 of 2022 with
                       WP(C) No. 926 of 2021

       Kameidun Kamei James & Anr.
                                                       .....Petitioner/s

                                  - Versus -

       State of Manipur & 3 Ors.
                                                       .... Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order

12.03.2026

[1] Present Mr. M. Hemchandra, learned senior counsel assisted by Ms. Gunapriya, learned counsel and Mr. David Boon, learned counsel for the petitioners. Also present Mr. S. Niranjan, learned G.A. for the State respondent and Ms. Malemleima, learned counsel for the private respondent.

[2] It is submitted that pleadings are complete. [3] List this case for hearing on 21.04.2026.

JUDGE

Kh. Joshua Maring