Khoisnam (N) N (O) Priyolata Devi & Anr vs Khoisnam Nabakumar Singh
2026 Latest Caselaw 1579 Mani

Manipur High Court

Khoisnam (N) N (O) Priyolata Devi & Anr vs Khoisnam Nabakumar Singh on 12 March, 2026

LAIREN Digitally
        by
                 signed

MAYUM LAIRENMAYUM
        INDRAJEET
                                                                          Item Nos. 4- 16
INDRAJE SINGH                     IN THE HIGH COURT OF MANIPUR
        Date:
ET      2026.03.12                          AT IMPHAL
        20:02:26
SINGH +05'30'
                                 CRP(CRP.Art.227) No. 36 of 2020
                                                With
                                CRP(CRP.Art.227) No. 10 of 2021 With
                                 CRP(CRP.Art.227) No. 1 of 2021 With
                                CRP(CRP.Art.227) No. 16 of 2021 With
                                CRP(CRP.Art.227) No. 37 of 2020 With
                                CRP(CRP.Art.227) No. 38 of 2020 With
                                CRP(CRP.Art.227) No. 39 of 2020 With
                               MC(CRP(CRP.Art.227)) No. 21 of 2022 With
                               MC(CRP(CRP.Art.227)) No. 22 of 2022 With
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                   Khoisnam (N) N (O) Priyolata Devi & anr.
                                                                Petitioner/s
                                                   Vrs.
                   Khoisnam Nabakumar Singh
                                                               Respondent/s

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR (ORDER)

12.02.2026

Re-notified.

List on 20.05.2026.

CHIEF JUSTICE

Indrajeet