K.S. Stephen vs A.S. Yanglung And 6 Others
2026 Latest Caselaw 1523 Mani

Manipur High Court

K.S. Stephen vs A.S. Yanglung And 6 Others on 11 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHAMURAILATPAM SUSHIL               Digitally signed by SHAMURAILATPAM SUSHIL
                                    SHARMA
SHARMA                              Date: 2026.03.11 18:24:27 +05'30'

                                                                            Sl. Nos. 14-15
                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                   MC(WA) No. 23 of 2024

                 K.S. Stephen
                                                                       ......Applicant
                             Vs.
                 A.S. Yanglung and 6 others
                                                                   ......Respondents

With WA No. 13 of 2020

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

(ORDER) s

(Order of the Court was made by M. Sundar, CJ)

11.03.2026.

[1] Matter mentioned at half past ten.

[2] Mr. Juno Rahaman, learned counsel for respondents requests for an adjournment citing counsel inconvenience.

[3] Mr. M. Rustam, learned counsel for appellant is present in court.

[4] Afore-referred request of learned counsel for respondent No. 1 acceded to.

[5] List on 20.04.2026.

                                     JUDGE                        CHIEF JUSTICE
        Sushil