Md. Dhia Ur Rahaman Khan @ Tomba vs State Of Manipur & 2 Ors
2026 Latest Caselaw 1471 Mani

Manipur High Court

Md. Dhia Ur Rahaman Khan @ Tomba vs State Of Manipur & 2 Ors on 10 March, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                           Item No. 125

                        IN THE HIGH COURT OF MANIPUR
                                  AT IMPHAL

                               WP(C) No. 696 of 2023

           Md. Dhia Ur Rahaman Khan @ Tomba.
                                                                    ...Petitioner
                                         - Versus -
           State of Manipur & 2 Ors.
                                                              ...Respondents

                              B EF O R E
               HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                       ORDER

10-03-2026

Due to paucity of time, this matter cannot be taken up today.

List this case on 07-05-2026.

Interim order, if any, is extended till the next date.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.03.11 VICTORIA 10:39:08 +05'30'