Sukham Hiralal Singh vs Vrs
2026 Latest Caselaw 1467 Mani

Manipur High Court

Sukham Hiralal Singh vs Vrs on 10 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

Lucy Digitally
      by Lucy
               signed


Gurum Gurumayum
      Date:
                                                                    Item Nos. 69-70
      2026.03.11          IN THE HIGH COURT OF MANIPUR
ayum 14:12:10 +05'30'               AT IMPHAL

             WP(C) No. 657 of 2025
             Sukham Hiralal Singh                                 ...Petitioner/s
                 Vrs.
             State of Manipur & Anr                            ...Respondent/s

With MC(WP(C)) No. 613 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

10.03.2026

Due to paucity of time, hearing of these cases cannot

be taken up today.

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 07.05.2026.

JUDGE

Lucy

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