Ingudam Chitrasen Meitei; & 14 Ors vs Union Of India; & 3 Ors
2026 Latest Caselaw 140 Mani

Manipur High Court

Ingudam Chitrasen Meitei; & 14 Ors vs Union Of India; & 3 Ors on 30 January, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

KABORA Digitally signed
MBAM byKABORAMBAM
                                                                                   Item No. 68-75
SAPANA SAPANA    CHANU


                                         IN THE HIGH COURT OF MANIPUR
       Date: 2026.01.30

CHANU  16:22:22 +05'30'



                                                   AT IMPHAL
                                              WP (C) No. 870 of 2024 With
                                            MC (WP (C)) No. 26 of 2025 With
                                            MC (WP (C)) No. 596 of 2024 With
                                            MC (WP (C)) No. 800 of 2024 With
                                            MC (WP (C)) No. 807 of 2024 With
                                              WP (C) No. 174 of 2025 With
                                              WP (C) No. 568 of 2024 with
                                                WP (C) No. 697 of 2024


                                          Ingudam Chitrasen Meitei; & 14 Ors.
                                                                           Petitioners
                                                              Vs.
                                          Union of India; & 3 Ors.     Respondents

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 30.01.2026

Mr. N. Kumarjit, learned senior counsel assisted by

Mr. N. Zequeson, learned counsel appeared for the petitioners

and Mr. Kh. Samarjit, learned senior counsel & DSGI assisted by

Mr. N. Nongdamba, learned counsel appeared for the

respondents.

On the joint request made by the counsel appearing

for the parties, list these cases again on 17.02.2026.

JUDGE Sapana

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