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Wahengbam Robby Singh vs State Of Manipur & Ors
2026 Latest Caselaw 137 Mani

Citation : 2026 Latest Caselaw 137 Mani
Judgement Date : 30 January, 2026

[Cites 0, Cited by 0]

Manipur High Court

Wahengbam Robby Singh vs State Of Manipur & Ors on 30 January, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
                                                                           IN. 40 & 41
SHOUGRAKPAM        Digitally signed by

DEVANANDA          SHOUGRAKPAM DEVANANDA
                   SINGH

SINGH              Date: 2026.01.30 14:23:45 +05'30'




                                IN THE HIGH COURT OF MANIPUR
                                                       AT IMPHAL
      WP(C) No. 693 of 2025
      Wahengbam Robby Singh                                        ... Petitioner
             Vs.
      State of Manipur & ors.                                      ... Respondents
            With
      MC(WP(C)) No. 649 of 2025

                                B E F O R E
                  HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                                       O R D E R

30-01-2026

Mr. Th. Vashum, learned GA appearing for the respondents No. 1 to 5 seeks three weeks' time for filing counter affidavit on behalf of respondents No. 1 and 4.

Mr. SC Khemreichan, learned counsel appearing for the petitioner has no objection.

As prayed for, list these cases again on 25-03-2026.

JUDGE Devananda

 
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