Th. Bimol Singh vs Vrs
2026 Latest Caselaw 127 Mani

Manipur High Court

Th. Bimol Singh vs Vrs on 30 January, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

          Digitally
Lucy signed  by Lucy
      Gurumayum                                                      Item Nos. 32-33
Gurum Date:
      2026.01.30            IN THE HIGH COURT OF MANIPUR
ayum 16:13:06
      +05'30'                         AT IMPHAL

            WP(C) No. 37 of 2025
            Th. Bimol Singh                                       ...Petitioner/s
                Vrs.
            State of Manipur & 2 Ors                           ...Respondent/s

With MC(WP(C)) No. 30 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

30.01.2026

Mr. Rendy M., learned counsel appearing for the

petitioners prays for granting 2(two) weeks' time for filing rejoinder

affidavit.

Mrs. R.K. Emily, learned Dy. GA appearing for the

respondents has no objection.

As prayed for, list these cases again on 20.03.2026.

JUDGE

Lucy

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