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N. Sucheta Devi & 8 Ors vs Vrs
2026 Latest Caselaw 105 Mani

Citation : 2026 Latest Caselaw 105 Mani
Judgement Date : 30 January, 2026

[Cites 0, Cited by 0]

Manipur High Court

N. Sucheta Devi & 8 Ors vs Vrs on 30 January, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
          Digitally
Lucy signed  by Lucy
      Gurumayum                                                     Item Nos. 12
Gurum Date:
      2026.01.30        IN THE HIGH COURT OF MANIPUR
ayum 16:11:46
      +05'30'
                                  AT IMPHAL

         WP(C) No. 65 of 2024
         N. Sucheta Devi & 8 Ors                               ...Petitioner/s
             Vrs.
         State of Manipur & Anr                             ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

30.01.2026

Mr. Rendy M., learned counsel appearing for the

petitioners seeks 1(one) weeks' further time for filing rejoinder

affidavit.

Mrs. R.K. Emily, learned Dy. GA appearing for the

respondents has no objection.

As prayed for, list this case again on 20.02.2026.

JUDGE

Lucy

Page 1

 
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