Lairenjam Maipak Singh vs State Of Manipur & 5 Ors
2026 Latest Caselaw 948 Mani

Manipur High Court

Lairenjam Maipak Singh vs State Of Manipur & 5 Ors on 19 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2026.02.19
VICTORIA 17:26:08 +05'30'                                                             Item Nos. 4-5

                                         IN THE HIGH COURT OF MANIPUR
                                                   AT IMPHAL

                                               WP(C) No. 140 of 2026

                             Lairenjam Maipak Singh.
                                                                               ...Petitioner
                                                          - Versus -
                             State of Manipur & 5 Ors.
                                                                           ...Respondents
                                                      With
                                              MC(WP(C)) No. 146 of 2026

                                               B EF O R E
                                HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                                         ORDER

19-02-2026

Present Mr. M. Hemchandra, learned senior counsel assisted by Ms. T. Gunapriya, learned counsel for the petitioner; Mr. H. Debendra, learned Dy. Advocate General assisted by Mr. L. Somorendro Roy, learned counsel on behalf of respondent Nos. 1 to 4; and Mrs. I. Bimola, learned counsel on behalf of respondent No. 5.

Mr. H.S. Paonam, learned senior counsel assisted by Ms. Malemleima H., learned counsel, submits that respondent No. 6 has filed Caveat No. 15 of 2026.

Caveat is discharged.

Mr. H.S. Paonam, learned senior counsel for respondents 6, has acknowledged receipt of a copy of the writ petition.

List these cases tomorrow, i.e. 20-02-2026 in the motion column.

JUDGE

Victoria