Md. Sahidur Rahman & Ors vs State Of Manipur & Ors
2026 Latest Caselaw 942 Mani

Manipur High Court

Md. Sahidur Rahman & Ors vs State Of Manipur & Ors on 19 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                                             IN. 49 & 50
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.19 16:19:46
SINGH       +05'30'


                             IN THE HIGH COURT OF MANIPUR
                                       AT IMPHAL
          WP(C) No. 730 of 2025
          Md. Sahidur Rahman & ors.                              ... Petitioners
                 Vs.
          State of Manipur & ors.                                ... Respondents
                With
          MC(WP(C)) No. 678 of 2025

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                          O R D E R

19-02-2026

Mr. H.S. Paonam, learned senior counsel assisted by Ms. Malemleima, learned counsel appeared for the petitioners and Ms. Thanyomi Keishing, learned counsel appeared for the respondents.

On the joint request made by the counsel appearing for the parties, list these cases again on 12-03-2026.

Earlier interim order shall continue till the next date.

JUDGE

Devananda