Yengkhom Suresh Singh vs Regional Institute Of Medical Sciences ...
2026 Latest Caselaw 938 Mani

Manipur High Court

Yengkhom Suresh Singh vs Regional Institute Of Medical Sciences ... on 19 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM        Digitally signed by
                   SHOUGRAKPAM DEVANANDA
                                                                Supp. 1, IN. 5 & 6
DEVANANDA          SINGH
                   Date: 2026.02.19 16:24:25
SINGH              +05'30'

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL
      WP(C) No. 518 of 2025
      Yengkhom Suresh Singh                                ... Petitioner
             Vs.
      Regional Institute of Medical Sciences & anr.        ... Respondents
           With
      MC(WP(C)) No. 500 of 2025

                                B E F O R E
                  HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                           O R D E R

19-02-2026 Mr. Rendy Maibam, learned counsel appeared for the petitioner and Mr. Kh. Samarjit, learned DSGI assisted by Mr. N. Nongdamba, learned counsel appeared for the respondents.

It has been submitted by the counsel appearing for the parties that in view of the dispute raised in this writ petition and the reliefs sought for by the petitioner, there is no possibility of an amicable settlement through mediation proceeding. The learned counsel, accordingly, prays for taking up this matter on the next date.

As prayed for, list these cases again on 15-04-2026.

JUDGE

Devananda