Manipur Home Guards Employees vs Union Of India & Ors
2026 Latest Caselaw 932 Mani

Manipur High Court

Manipur Home Guards Employees vs Union Of India & Ors on 19 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
                                                                                IN. 22
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.19 16:21:22
SINGH       +05'30'


                             IN THE HIGH COURT OF MANIPUR
                                       AT IMPHAL
          WP(C) No. 378 of 2024
          Manipur Home Guards Employees
          Welfare Association                                  ... Petitioner
                 Vs.
          Union of India & ors.                                ... Respondents

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                         O R D E R

19-02-2026

Mr. Rendy Maibam, learned counsel appeared for the petitioner; Mr. S. Kaminikumar, learned CGSC and Mr. Shyam Sharma, learned GA appeared for the respondents.

It has been submitted at the bar that exchange of pleadings are complete and the matter can be posted for final hearing.

As prayed for, list this case for final hearing on 27-04-2026.

JUDGE

Devananda