Longjam Chitralekha Devi vs Accountant General Office & Ors
2026 Latest Caselaw 930 Mani

Manipur High Court

Longjam Chitralekha Devi vs Accountant General Office & Ors on 19 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM        Digitally signed by
                   SHOUGRAKPAM DEVANANDA                             Supp. 1, IN. 2
DEVANANDA          SINGH
                   Date: 2026.02.19 16:36:55
SINGH              +05'30'



                             IN THE HIGH COURT OF MANIPUR
                                       AT IMPHAL
      WP(C) No. 226 of 2019
      Longjam Chitralekha Devi                              ... Petitioner
             Vs.
      Accountant General Office & ors.                      ... Respondents

                                B E F O R E
                  HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                               O R D E R

19-02-2026 None appeared for the petitioner. Mrs. L. Monomala, learned GA and Mr. Gyananda, learned counsel representing Mr. S. Suresh, learned counsel appeared for the respondents.

As the counsel for the petitioner is absent today, let this case be listed again tomorrow i.e., on 20-02-2026 under the same caption.

JUDGE

Devananda