Shri Lourembam Pishak Singh vs Deputy Collector/ Collector (La)
2026 Latest Caselaw 920 Mani

Manipur High Court

Shri Lourembam Pishak Singh vs Deputy Collector/ Collector (La) on 19 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
                                                                                 IN. 3
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.19 16:23:43
SINGH       +05'30'

                               IN THE HIGH COURT OF MANIPUR
                                           AT IMPHAL
            RFA No. 10 of 2018
            Shri Lourembam Pishak Singh                         ... Appellant
                   Vs.
            Deputy Collector/ Collector (LA),
            Imphal West                                         ... Respondent

                                      B E F O R E
                        HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                          O R D E R

19-02-2026 Mr. S. Samugnou, learned counsel appeared for the appellant and Mr. Shyam Sharma, learned GA appeared for the respondent.

All the counsel appearing for the parties prays for referring this matter to the Lok Adalat, which is scheduled to be held on 14-03-2026 at the High Court of Manipur for exploring the possibility of an amicable settlement of the dispute between the parties.

In view of the submission made by the counsel appearing for the parties, registry is directed to place this matter before the Lok Adalat on 14-03-2026.

The appellant and the Deputy Collector (LA), Imphal West are hereby directed to appear before the Lok Adalat on 14-03-2026.

A copy of this order be furnished to both the counsel appearing for the parties through their WhatsApp/ e-mail for doing the needful.

JUDGE

Devananda