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Thangjam Shyamkishore Singh And Anr vs Andy Mangsatabam And 3 Ors
2026 Latest Caselaw 770 Mani

Citation : 2026 Latest Caselaw 770 Mani
Judgement Date : 16 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Thangjam Shyamkishore Singh And Anr vs Andy Mangsatabam And 3 Ors on 16 February, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                Item no. 123 & 124

                    IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL

                          RSA No. 1 of 2026 with
                          MC(RSA) No. 1 of 2026

Thangjam Shyamkishore Singh and Anr.
                                                                  ... Appellants
                                   - Versus -

Andy Mangsatabam and 3 Ors.
                                                                ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                   ORDER

16.02.2026

[1] Present Mr. S. Biswajit, learned sr. counsel for the appellants and Mr. Th. Modhu, learned sr. counsel for the respondents.

[2] List these cases on 18.02.2026.

JUDGE

Thoiba

 
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