Citation : 2026 Latest Caselaw 769 Mani
Judgement Date : 16 February, 2026
Lucy Digitally
by Lucy
signed
Item Nos. 69-74
Gurum Gurumayum
Date: IN THE HIGH COURT OF MANIPUR
2026.02.16
ayum 12:27:55 +05'30' AT IMPHAL
MC(RSA) No. 13 of 2016
O (O) Leiren Devi By Her LR O Gyanendra Singh & 3 Ors
...Appellant/s
Vrs.
Th (N) O (O) Utrani Devi
With ...Respondent/s
MC(RSA) No. 2 of 2026 MC(RSA) No. 3 of 2026 MC(RSA) No. 4 of 2026 MC(RSA) No. 24 of 2025 RSA No. 1 of 2013
-B E F O R E-
HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
16.02.2026
On the joint request made by the learned counsel
appearing for the parties, list these cases again on 09.04.2026.
JUDGE
Lucy
Page 1
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