Gurumayum (O) Nganbi Devi & 3 Ors vs Vrs
2026 Latest Caselaw 768 Mani

Manipur High Court

Gurumayum (O) Nganbi Devi & 3 Ors vs Vrs on 16 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

Lucy Digitally
      by Lucy
               signed
                                                                    Item Nos. 24-25
Gurum Gurumayum
      Date:              IN THE HIGH COURT OF MANIPUR
      2026.02.16
ayum 12:21:48 +05'30'              AT IMPHAL

            RSA No. 2 of 2024
            Gurumayum (O) Nganbi Devi & 3 Ors                     ...Appellant/s
               Vrs.
            Gurumayum (O) Hemolata Devi & 6 Ors                ...Respondent/s

With MC(RSA) No. 11 of 2024

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

16.02.2026

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 10.04.2026.

Earlier interim order shall continue till the next date.

JUDGE

Lucy

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