Khumanthem Khelendro Singh vs State Of Manipur & Anr
2026 Latest Caselaw 751 Mani

Manipur High Court

Khumanthem Khelendro Singh vs State Of Manipur & Anr on 16 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

KHOIROM Digitally
          KHOIROM
                   signed by


BIPINCHAN SINGH
          BIPINCHANDRA                                                             Item No. 20 - 23
DRA SINGH Date: 2026.02.13
          09:37:20 +05'30'
                                     IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL
                                              W.A. No. 40 of 2025

                   Khumanthem Khelendro Singh
                                                                                    ... Appellant
                                                    - Versus -

                   State of Manipur & Anr.
                                                                                ... Respondents
                                                     With
                                             MC(WA) No. 100 of 2025
                                                     With
                                             MC(WA) No. 77 of 2025

                                              B E F O R E
                                HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR
                               HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                                 O R D E R

[M. Sundar, CJ] 16.02.2026

Registry to place the matter before the Chief Justice for orders

on administrative side regarding assignment and listing.

                                               JUDGE                CHIEF JUSTICE

                   Bipin




                                                                                  Page 1|1