Laishram Momo Singh vs State Of Manipur
2026 Latest Caselaw 732 Mani

Citation : 2026 Latest Caselaw 732 Mani
Judgement Date : 16 February, 2026

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Manipur High Court

Laishram Momo Singh vs State Of Manipur on 16 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                        Suppl.-1 Item No. 1

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 19 of 2020

            Laishram Momo Singh.
                                                                     ...Petitioner
                                          - Versus -
            State of Manipur.
                                                                ...Respondent

                                B E F O R E
                 HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                        ORDER

16-02-2026

As requested by the parties, list this case on 19-02-2026 in the

mediation column.

Interim order, if any, is extended till the next date.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.02.16 VICTORIA 16:11:29 +05'30'

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