Kanglei Sintha Semkat Lup And 3 Ors vs State Of Manipur And 2 Ors
2026 Latest Caselaw 709 Mani

Manipur High Court

Kanglei Sintha Semkat Lup And 3 Ors vs State Of Manipur And 2 Ors on 13 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                      Item nos. 70

                      IN THE HIGH COURT OF MANIPUR
                                AT IMPHAL

                            W.P. (C) No. 261 of 2025

Kanglei Sintha Semkat Lup and 3 Ors.
                                                                  ... Petitioners
                                    - Versus -

State of Manipur and 2 Ors.
                                                                 ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                     ORDER

13.02.2026

[1] Mr. L. Raju, learned counsel for the respondent no. 2 and Mr. Th. Sukumar, learned GA for the State respondent pray for 2(two) week's time for filing counter affidavit.

[2] Mr. Kh. Mani, learned sr. counsel assisted by Mr. Chingkhei, learned counsel for the petitioners has no objection.

[3] List this case on 30.03.2026.

JUDGE

Thoiba