Mayanglangbam Indubala Devi & Anr vs Vrs
2026 Latest Caselaw 708 Mani

Manipur High Court

Mayanglangbam Indubala Devi & Anr vs Vrs on 13 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

          Digitally
          signed by Lucy
          Gurumayum
Lucy                                                                   Item Nos. 58-59
          Date:
Gurumayum 2026.02.13
                            IN THE HIGH COURT OF MANIPUR
          16:28:13
          +05'30'                     AT IMPHAL

           WP(C) No. 313 of 2025
           Mayanglangbam Indubala Devi & anr                         ...Petitioner/s
               Vrs.
           State of Manipur & 6 Ors                               ...Respondent/s

With MC(WP(C)) No. 295 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

13.02.2026

Ms. Sharmila, learned counsel appeared on behalf of

the respondents and seeks 2(two) weeks' time for filing counter

affidavit.

Mr. Ng. Jotindra Luwang, learned counsel appearing

for the petitioner submitted that analogues matter are coming up

on 26th February, 2026 and as such, the learned counsel prays for

taking up these matters on 26.02.2026.

In view of the submission made above, let these cases

be listed again on 26.02.2026.

Earlier interim order shall continue till the next date.

Page 1 Mrs. Gitanjali, learned counsel appeared on behalf of

the MPSC; and Mr. S. Jasobanta, learned counsel appeared on

behalf of the Accountant General, Manipur.

JUDGE

Lucy

Page 2