Bhabeswar Tongbram vs Vrs
2026 Latest Caselaw 701 Mani

Manipur High Court

Bhabeswar Tongbram vs Vrs on 13 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

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SAPANA SAPANA    CHANU
       Date: 2026.02.13

CHANU 16:01:23 +05'30'                                                                    Item Nos. 80-81
                                         IN THE HIGH COURT OF MANIPUR
                                                   AT IMPHAL

                          WP(C) No. 91 of 2026 With MC(WP(C)) No. 99 of 2026
                          Bhabeswar Tongbram                            ...Petitioner/s
                              Vrs.
                          State of Manipur & 2 Ors
                                                                    ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

13.02.2026

Mr. H. Debendra, learned senior counsel and Deputy AG assisted by Ms. I. Sharmila, learned counsel appeared on behalf of respondent No. 1 and Mr. RK Deepak, learned senior counsel assisted by Mr. L. Rajesh, learned counsel appeared on behalf of respondents No. 2 & 3.

The learned Deputy AG seeks 1 week's time for filing counter affidavit on behalf of the respondent No. 1.

Mr. N. Ibotombi, learned senior counsel assisted by Mr. Th. Ningtamba, learned counsel appeared for the petitioner and prays for extending the earlier interim order.

As prayed for by the learned Deputy AG, list these cases again on 25.02.2026.

Earlier interim order shall continue till then.

JUDGE

Sapana

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