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Henkholen Haokip vs Vrs
2026 Latest Caselaw 680 Mani

Citation : 2026 Latest Caselaw 680 Mani
Judgement Date : 13 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Henkholen Haokip vs Vrs on 13 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
         Digitally
Lucy signed by Lucy
      Gurumayum
Gurum Date:
      2026.02.13
                                                            Item Nos. 61, 62, 64
                          IN THE HIGH COURT OF MANIPUR
ayum 16:29:04
      +05'30'                       AT IMPHAL

          WP(C) No. 370 of 2025
          Henkholen Haokip                                   ...Petitioner/s
              Vrs.
          State of Manipur & Anr                          ...Respondent/s

With MC(WP(C)) No. 348 of 2025 WP(C) No. 220 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

13.02.2026

Mr. D. Julius Riamei, learned counsel appeared on

behalf of the petitioner; Mrs. L. Monomala, learned GA appeared

on behalf of the respondents.

The learned counsel appearing for the petitioner

submitted that during the pendency of this two writ petition, the

authorities have issued another order dated 06.10.2025 extending

further period of suspension of the petitioner with effect from

07.10.2025 for a period of 180 days. The learned counsel prays for

giving one weeks time to bring on record the said latest extension

order.

Page 1 Mrs. L. Monomala, learned GA appearing of the

respondents has not objection.

As prayed for, list these cases again on 27.02.2026.

JUDGE

Lucy

Page 2

 
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