K. Basanta Singh vs State Of Manipur & Ors
2026 Latest Caselaw 636 Mani

Manipur High Court

K. Basanta Singh vs State Of Manipur & Ors on 12 February, 2026

                                                                             IN. 11
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.12 13:59:29
SINGH       +05'30'

                             IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL
         WP(C) No. 27 of 2016
         K. Basanta Singh                                     ... Petitioner
                Vs.
         State of Manipur & ors.                              ... Respondents

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTH EM BIMOL SINGH

                                         O R D E R

12-02-2026

Mrs. G. Pushpa, learned counsel representing Mr. Th. Khagemba, learned counsel appearing for the petitioner seeks adjournment of hearing of this case citing personal inconvenience on behalf of the conducting counsel.

Mr. Shyam Sharma, learned GA appearing for the respondents has no objection.

As prayed for, list this case again on 11-03-2026.

JUDGE

Devananda